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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Haryana - Subsection

Section 10(c) in Haryana Passenger Transport Scheme, 2003

(c)A tie in bidding by two or more applicants offering the same amount or between the existing permit holders having the preferential right of allotment as per sub-clause (m), shall be resolved in favour of the one whose application is for a full-body bus and in case of further tie by draw of lots.