Section 57(m) in The M.P. Co-Operative Societies Rules, 1962
(m)After the liquidation proceedings of the society have been closed, the liquidator shall submit a final report as laid down in sub-section (3) of Section 71, to the Registrar together with a copy of the proceedings of the general meeting, if any, referred to in clause (1) and shall subject to the provisions of the said sub-section hand over all the records of the society to such person as the Registrar may direct.
