Allahabad High Court
New India Assurance Comp. Ltd. Through ... vs Prasadi on 4 February, 2010
Author: Devi Prasad Singh
Bench: Devi Prasad Singh
Court No. - 27 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 270 of 2009 Petitioner :- New India Assurance Comp. Ltd. Through Its Astt. Manager Respondent :- Prasadi Petitioner Counsel :- Jitendra Narain Mishra Respondent Counsel :- Amrendra Singh Hon'ble Devi Prasad Singh,J.
Hon'ble S.C. Chaurasia J. List in week commencing 15.02.2010. Order Date :- 4.2.2010 psd