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Allahabad High Court

New India Assurance Comp. Ltd. Through ... vs Prasadi on 4 February, 2010

Author: Devi Prasad Singh

Bench: Devi Prasad Singh

Court No. - 27
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 270 of 2009

Petitioner :- New India Assurance Comp. Ltd. Through Its Astt. Manager
Respondent :- Prasadi

Petitioner Counsel :- Jitendra Narain Mishra

Respondent Counsel :- Amrendra Singh

Hon'ble Devi Prasad Singh,J.

Hon'ble S.C. Chaurasia J. List in week commencing 15.02.2010. Order Date :- 4.2.2010 psd