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Kerala High Court

Abad Builders Pvt. Ltd vs The State Of Kerala

Author: Antony Dominic

Bench: Antony Dominic

       

  

  

 
 
                     IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                       PRESENT:

                   THE HONOURABLE MR.JUSTICE ANTONY DOMINIC

        WEDNESDAY, THE 26TH DAY OF SEPTEMBER 2012/4TH ASWINA 1934

                              WP(C).No. 4594 of 2007 (V)
                                   --------------------------

PETITIONER(S):
-------------

              ABAD BUILDERS PVT. LTD.,
              ALFA GARDEN, G.P.ROAD, KOCHI-35
              REP., BY ITS EXECUTIVE DIRECTOR
              DR. NAJEEB ZACKERIA.

              BY ADVS.SRI.M.R.NANDAKUMAR
                     SRI.K.ANAND

RESPONDENT(S):
--------------

          1. THE STATE OF KERALA, REP. BY
              THE SECRETARY, MINISTRY OF FINANCE
              GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM.

          2. THE COMMISSIONER OF COMMERCIAL TAXES,
              THIRUVANANTHAPURAM.

          3. THE COMMERCIAL TAX OFFICER(W C AND L T),
              OFFICE OF THE DEPUTY COMMISSIONER OF
              COMMERCIAL TAXES, ERNAKULAM.

          4. THE COMMERCIAL TAX INSPECTOR,
              COMMERCIAL TAX CHECK POST, BANGARA, MANJESHWAR.

          5. THE COMMERCIAL TAX INSPECTOR,
              COMMERCIAL TAX CHECK POST, WALAYAR.

          6. THE COMMERCIAL TAX INSPECTOR,
              COMMERCIAL TAX CHECK POST, ARIYANKAVU, KOLLAM.

          7. THE COMMERCIAL TAX INSPECTOR,
              COMMERCIAL TAX CHECK POST, AMARAVILA.

              BY GOVERNMENT PLEADER SRI.T.K. SHAIJ RAJ

            THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 26-09-
          2012, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

W.P.(C).4594/07



                             APPENDIX


EXHIBITS


P1-   TRUE COPY OF THE CIRCULAR NO.50/06 DATED 18.12.06 ISSUED BY THE
2ND RESPONDENT

P2-   TRUE COPY OF THE CIRCULAR NO.53 OF 2006 DATED 22.12.06 ISSUED
BY THE 2ND RESPONDENT

P3-   TRUE COPY OF THE NOTICE NO.AT 3570/A/06-07 DATED 7.2.07 ISSUED
BY THE 7TH RESPONDENT FOR ADVANCE TAX




                      /true copy/ PA To Judge



                ANTONY DOMINIC, J
               ........................................
                    W.P.(C).4594/2007
             ..............................................
       Dated this the 26th day of September, 2012

                         JUDGMENT

The issue raised in this writ petition is fully covered against the petitioner in view of the Division Bench judgment in KMP Timbers and Sawmills v. Commercial Tax Inspector and Another ( [2012] 50 VST, 195).

Hence the writ petition is dismissed.

Sd/- ANTONY DOMINIC, JUDGE mrcs /true copy/ PA To Judge