Kerala High Court
Abad Builders Pvt. Ltd vs The State Of Kerala
Author: Antony Dominic
Bench: Antony Dominic
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE ANTONY DOMINIC
WEDNESDAY, THE 26TH DAY OF SEPTEMBER 2012/4TH ASWINA 1934
WP(C).No. 4594 of 2007 (V)
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PETITIONER(S):
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ABAD BUILDERS PVT. LTD.,
ALFA GARDEN, G.P.ROAD, KOCHI-35
REP., BY ITS EXECUTIVE DIRECTOR
DR. NAJEEB ZACKERIA.
BY ADVS.SRI.M.R.NANDAKUMAR
SRI.K.ANAND
RESPONDENT(S):
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1. THE STATE OF KERALA, REP. BY
THE SECRETARY, MINISTRY OF FINANCE
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM.
2. THE COMMISSIONER OF COMMERCIAL TAXES,
THIRUVANANTHAPURAM.
3. THE COMMERCIAL TAX OFFICER(W C AND L T),
OFFICE OF THE DEPUTY COMMISSIONER OF
COMMERCIAL TAXES, ERNAKULAM.
4. THE COMMERCIAL TAX INSPECTOR,
COMMERCIAL TAX CHECK POST, BANGARA, MANJESHWAR.
5. THE COMMERCIAL TAX INSPECTOR,
COMMERCIAL TAX CHECK POST, WALAYAR.
6. THE COMMERCIAL TAX INSPECTOR,
COMMERCIAL TAX CHECK POST, ARIYANKAVU, KOLLAM.
7. THE COMMERCIAL TAX INSPECTOR,
COMMERCIAL TAX CHECK POST, AMARAVILA.
BY GOVERNMENT PLEADER SRI.T.K. SHAIJ RAJ
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 26-09-
2012, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C).4594/07
APPENDIX
EXHIBITS
P1- TRUE COPY OF THE CIRCULAR NO.50/06 DATED 18.12.06 ISSUED BY THE
2ND RESPONDENT
P2- TRUE COPY OF THE CIRCULAR NO.53 OF 2006 DATED 22.12.06 ISSUED
BY THE 2ND RESPONDENT
P3- TRUE COPY OF THE NOTICE NO.AT 3570/A/06-07 DATED 7.2.07 ISSUED
BY THE 7TH RESPONDENT FOR ADVANCE TAX
/true copy/ PA To Judge
ANTONY DOMINIC, J
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W.P.(C).4594/2007
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Dated this the 26th day of September, 2012
JUDGMENT
The issue raised in this writ petition is fully covered against the petitioner in view of the Division Bench judgment in KMP Timbers and Sawmills v. Commercial Tax Inspector and Another ( [2012] 50 VST, 195).
Hence the writ petition is dismissed.
Sd/- ANTONY DOMINIC, JUDGE mrcs /true copy/ PA To Judge