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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(2) in The Indian Police Service (Appointment by Limited Competitive Examination) Regulations, 2011

(2)In filling the vacancies so reserved, candidates who are members of the Scheduled Castes, the Scheduled Tribes and Other Backward Classes, shall be considered for appointment In the order in Which their names appear in the list.