Section 54(2)(vii) in The Goa Panchayat and Zilla Panchayat (Election Procedure) Rules, 1996

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State of Goa - Subsection

Section 54(2)(vii) in The Goa Panchayat and Zilla Panchayat (Election Procedure) Rules, 1996

(vii)After counting of all Ballot papers contained in all ballot boxes used at the polling station has been completed, all the valid Ballot papers shall be bundled together and kept alongwith the bundle of rejected. Ballot papers in a separate packet which the Returning Officer shall cause to be sealed up and on which shall be recorded the following particulars, namely:-

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State of Goa - Subsection

Section 54(2)(vii) in The Goa Panchayat and Zilla Panchayat (Election Procedure) Rules, 1996