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[Cites 0, Cited by 0] [Section 954] [Entire Act]

Bengal Presidency - Subsection

Section 954(d) in Police Regulations, Bengal , 1943

(d)No part of the grant for clothing shall be allowed to lapse at the close of the financial year. If only a small sum is unexpended, it can be used for the purchase of white coats, caps, kit boxes, cleaning materials, etc. Large unexpended balances shall be reported to the Assistant Inspector-General early in February each year.