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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Gujarat - Subsection

Section 39(2) in Sardar Patel University Act, 1955

(2)[ The Syndicate shall, after the accounts are audited, submit a copy thereof alongwith a copy of the Audit Report to the Senate and to the State Government.] [Sub-section (2) was substituted for the original by Bombay 46 of 1959, section 3, Schedule]