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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(j) in Tamil Nadu Sugarcane (Regulation of Purchase Price) Act, 2018

(j)"molasses" means mother liquid left over after recovery of sugar in the final stage of manufacturing by the vacuum pan process;