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[Cites 0, Cited by 0] [Section 106(5)] [Section 106] [Entire Act]

State of Assam - Subsection

Section 106(5)(c) in Assam Panchayat Act, 1994

(c)An amount equivalent to forty percent of the sale proceeds of pubic ferries shall be equally distributed among all the Gaon Panchayats falling within the jurisdiction of the Anchalik Panchayat.