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State of West Bengal - Section

Section 100 in West Bengal Town and Country (Planning and Development) Act, 1979

100. Disposal of surplus amount.

- Where after completing and meeting all the costs of a scheme as provided in this Act, any amount from the sums paid to the Development Authority remains as surplus, such Authority shall, in consultation with the owners of the plots, spend the same amount for providing further amenities within the area of the scheme.