Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(3) in The Orissa Veterinary Practitioners Rules, 1976

(3)The Returning Officer shall show all identification envelopes whether accepted or rejected to the candidate or their representatives if any for examination of the propriety of his decision. Any objection made against this decision of acceptance or rejection of any identification envelope shall be decided at once by the Returning Officer and his decision shall be final.