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[Cites 0, Cited by 0] [Section 43(3)] [Section 43] [Entire Act]

Union of India - Subsection

Section 43(3)(c) in The Food Safety And Standards Act, 2006

(c)such other matters as may be necessary or expedient to enable the said laboratory to carry out its functions effectively. tc " (c) such other matters as may be necessary or expedient to enable the said laboratory to carry out its functions effectively."