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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(2) in The Maharashtra Regulation Of Marriage Bureaus And Registration Of Marriages Act, 1998

(2)The Registrar shall exercise such powers and duties as provided by or under this Act and shall work under the general supervision and control of the Registrar and General and the Government.