Delhi High Court - Orders
M/S. Indian Oil Corporation Ltd vs M/S. Il&Fs Paradip Refineries Water Ltd on 13 September, 2022
$~20 & 21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 110/2018 & I.A. 3350/2018
M/S. INDIAN OIL CORPORATION LTD ..... Petitioner
Through: Ms. Prachi Sharma, Advocate
(M:9650881816)
versus
M/S. IL&FS PARADIP REFINERIES WATER
LTD. ..... Respondent
Through: Ms. Trushita Shrivastava,
Advocate (M:9871881988)
21 AND
+ O.M.P. (COMM) 111/2018 & I.A. 3441/2018
IL&FS PARADIP REFINERY WATER
LIMITED .... Petitioner
Through: Ms. Trushita Shrivastava,
Advocate
versus
INDIAN OIL CORPORATION LIMITED ..... Respondent
Through: Ms. Prachi Sharma, Advocate
CORAM:
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 13.09.2022
1. There is a request for adjournment on behalf of the ld. Counsel for the respondent in O.M.P. (COMM) 110/2018 and petitioner in O.M.P. (COMM) 111/2018. It is submitted that arguing counsel is in some personal difficulty today.
2. Though the parties submit that the written submissions have been filed, however, written submissions on behalf of the respondent in O.M.P. (COMM) 111/2018 are not on record.
Signature Not Verified Digitally Signed By:PREETI Signing Date:16.09.2022 14:40:273. Let ld. Counsel for the respondent in O.M.P. (COMM) 111/2018 take steps to have the written submissions placed on record.
4. At request, adjourned to 06.01.2023.
MINI PUSHKARNA, J SEPTEMBER 13, 2022 au Signature Not Verified Digitally Signed By:PREETI Signing Date:16.09.2022 14:40:27