Dipannita Hazra (Ghosh) vs Union Of India & Ors on 13 August, 2014

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Calcutta High Court (Appellete Side)

Dipannita Hazra (Ghosh) vs Union Of India & Ors on 13 August, 2014

Author: Dipankar Datta

Bench: Dipankar Datta

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13.08. 2014 rrc W. P. 21815 (W) of 2014 [Dipannita Hazra (Ghosh) Vs. Union of India & Ors.] Mr. Saptangsu Basu Mr. Subhasish Pachhal Mr. Ramashis Mukherjee ......For the petitioner Mr. Tarun Kanti Chatterjee ......For the E.S.I.C. On the prayer of Mr. Basu, learned senior advocate for the petitioner, the writ petition stands dismissed as 'withdrawn'.

This order shall not preclude the petitioner to approach the appropriate forum in accordance with law.

( Dipankar Datta, J. )