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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Punjab - Subsection

Section 43(3) in Punjab Water Supply and Sewerage Board Act, 1976

(3)The accounts of the Board shall be audited as far as possible once a year:Provided that the Government may direct that the accounts of the Board be audited from day to day under the pre-audit system.