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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Punjab - Subsection

Section 69(c) in The Punjab Factory Rules, 1952

(c)For factories employing more than fifty persons :-
(i)twenty-four small sterilized dressings;
(ii)twelve medium size sterilized dressings;
(iii)twelve large size sterilized dressings;
(iv)twelve large size sterilized burn dressings;
(v)twelve (15 gm.) packets of sterilized cotton wool;
(vi)one (200 ml.) bottle of cetrimide solution (1 per cent) or a suitable antiseptic solution;
(vii)one (200 ml.) bottle of mercurochrome (2 per cent) solution in water;
(viii)one (120 ml.) bottle of sal-volatile having the dose and mode of administration indicated on the label;
(ix)one pair scissors;
(x)one roll of adhesive plaster (6 cms. x 1 metre);
(xi)two rolls of adhesive plaster (2 cms. x 1 metre);
(xii)twelve pieces of sterilized eye pads in separate sealed packets;
(xiii)one bottle containing 100 tablets (each of 5 grains) of aspirin or any other analgesic;
(xiv)one Polythene Wash bottle (500 c.c.) for washing eyes;
(xv)twelve roller bandages 10 cms. wide;
(xvi)twelve roller bandages 5 cms. wide;
(xvii)six triangular bandages;
(xviii)one tourniquet;
(xix)suitable splints;
(xx)two packets of safety pins;
(xxi)kidney tray;
(xxii)one snake-bite lancet;
(xxiii)one (30 ml.) bottle containing Potassium Permanganate crystals;
(xxiv)one copy of the First-aid leaflet issued by the Directorate- General of Factory Advice Service and Labour Institutes, Government of India, Bombay;
(xxv)[ One set of resuscitator (for artificial respiration)] [Inserted by Punjab Government Notification No. G.S.R. 94/C.A.63/48/Section 112/Amd. (20)/84, dated the 31st October, 1985.];