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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(2)(i) in The Life Insurance Corporation of India (Agents) Regulations, 2017

(i)force a policyholder to terminate the existing policy and to effect a new policy from him within three years from the date of such termination of the earlier policy;