Section 6(5)(a) in The Goa, Daman and Diu Agricultural Tenancy (Discharge of Joint Responsibility of Tenants) Rules, 1975

[Cites 0, Cited by 0] [Section 6(5)] [Section 6] [Entire Act]

(a)To maintain the list of tenants up-to date as prescribed in Form III under Rule 3.

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