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Supreme Court of India

Food Corporation Of India vs M/S. Veshno Rice Millers on 3 March, 1989

Equivalent citations: AIR1989SC1263, JT1989(2)SC95, AIRONLINE 1989 SC 233

Author: Sabyasachi Mukharji

Bench: S. Ranganathan, Sabysaschi Mukharji

ORDER
 

Sabyasachi Mukharji, J.
  

1. Special leave granted.

2. In view of the fact that the facts of this appeal are more or less identical to the Appeal arising out of S.L.P. (C) No. 3392 of 1985, this appeal is also dismissed. No order as to costs.