Supreme Court of India
Food Corporation Of India vs M/S. Veshno Rice Millers on 3 March, 1989
Equivalent citations: AIR1989SC1263, JT1989(2)SC95, AIRONLINE 1989 SC 233
Author: Sabyasachi Mukharji
Bench: S. Ranganathan, Sabysaschi Mukharji
ORDER Sabyasachi Mukharji, J.
1. Special leave granted.
2. In view of the fact that the facts of this appeal are more or less identical to the Appeal arising out of S.L.P. (C) No. 3392 of 1985, this appeal is also dismissed. No order as to costs.