Section 1(1) in The Maharashtra Shops and Establishments Act, 1948
(1)This Act may be called [the Maharashtra Shops and Establishments Act] [This Short title was substituted for the Short title 'The Bombay Shops and Establishments Act, 1948' by Maharashtra 24 of 2012, Schedule Entry No. 34 (w.r.e.f. 1-5-1960).].
