Madhya Pradesh High Court
Narendra @ Lallu vs The State Of Madhya Pradesh on 3 December, 2021
Author: Sunita Yadav
Bench: Sunita Yadav
1 MCRC-58053-2021 The High Court Of Madhya Pradesh MCRC No. 58053 of 2021 (NARENDRA @ LALLU Vs THE STATE OF MADHYA PRADESH AND OTHERS) Jabalpur, Dated : 03-12-2021 As prayed by learned counsel for the applicant, let the matter be listed after a week.
(SUNITA YADAV)
JUDGE
b
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Date: 2021.12.04
13:33:13 IST