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[Cites 0, Cited by 0] [Section 44(4)] [Section 44] [Entire Act]

State of Tamilnadu - Subsection

Section 44(4)(iii) in Tamil Nadu Pension Rules, 1978

(iii)In the case, however, of a pensioner re-employed in a lower post, his pay plus pension during re-employment should be limited to the pay drawn by him at the time of retirement or to the maximum of the post in which he is re-employed whichever is less.