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[Cites 0, Cited by 6] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(o) in Gorkhaland Territorial Administration Act, 2011

(o)"region" means the territory comprising the three hill sub-divisions of the district of Darjeeling, namely, Darjeeling, Kalimpong and Kurseong, and includes the following mouzas in the sub-division of Siliguri of that district:
(i)Lohagarh Tea Garden,
(ii)Lohagarh Forest,
(iii)Rangmohan,
(iv)Barachenga,
(v)Panighata,
(vi)Chota Adalpur.
(vii)Paharu,
(viii)Sukna Forest,
(ix)Sukna Part I,
(x)Pantapati Forest I.
(xi)Mahanadi Forest,
(xii)Champasari Forest,
(xiii)Salbari Chhat Part II,
(xiv)Sitong Forest,
(xv)Sivoke Hill Forest.
(xvi)Sivoke Forest,
(xvii)Chhota Chenga,
(xviii)Nipania.