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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttarakhand - Subsection

Section 2(a2) in The Uttarakhand Motor Vehicles (Fourth Amendment) Rules, 2016

(a2)"Investigating Police Officer" means the Station House Officer of a police station or any other police officer subordinate or superior to him, entrusted with investigation relating to accident;