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[Cites 0, Cited by 1] [Section 153(1)] [Section 153] [Entire Act]

Union of India - Subsection

Section 153(1)(e) in The Customs Act, 1962

(e)by affixing it in some conspicuous place at the last known place of business or residence of the person to whom it is issued and if such mode is not practicable for any reason, then, by affixing a copy thereof on the notice board of the office or uploading on the official website, if any.