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[Cites 0, Cited by 0] [Section 14A(3)] [Section 14A] [Entire Act]

Union of India - Subsection

Section 14A(3)(b) in The Indian Forest Service (Probation) Rules, 1968

(b)while undergoing training in the State, on the same scale as may be admissible to a member of the service on tour under the All India Services (Travelling Allowance) Rules, 1954.]