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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(5) in The M.P. State Veterinary Council Rules, 1993

(5)The minutes of every meeting other than a special meeting called under sub-rule (3) shall be despatched by the Registrar by hand or by registered post to every member of the State Council not later than 30 days after the said meeting.