Section 2(n) in Bihar Trade Articles (Licences Unification) Order 1984
(n)"Producer" means a person carrying on the business of milling any of the pulses or expelling, extracting or manufacturing or refining any edible oil-(i)by buying pulses or oilseeds for being processed by himself and selling the finished products to a wholeseller or through a Commission Agent or [to bulk consumers directly; or] [Substituted by G.S.R. 47, dated 17.10.1985.](ii)by doing any of the processes of milling, extracting or manufacturing or refining on behalf of another;
