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[Cites 0, Cited by 0] [Section 3(12)] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(12)(iii) in The Maharashtra Entertainments Duty Act, 1923

(iii)Indian folk dances such as Ras-Garba, Dandiya, Disco-Dandiya, or Rain Dandiya or Ras-garba or Dandiya by whatever name it is known;