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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of West Bengal - Subsection

Section 37(2)(h) in The West Bengal Comprehensive Area Development Act, 1974

(h)the date by which and the form in which a budget estimate and a revised estimate shall be prepared and the time within which such budget estimate and revised estimate shall be submitted to the State Government under sub-section (1), and the time within which and the manner in which the State Government may approve or modify such budget estimate and revised estimate under sub-section (2), of section 29;