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[Cites 0, Cited by 0] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(1) in The National Security Guard Rules, 1987

(1)Any person arrested under rule 27 may be released from arrest under the order of an officer :Provided that in case of a person placed under arrest by an officer, such person shall be released from arrest under the order of an officer superior to the officer ordering arrest.