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[Cites 0, Cited by 0] [Section 37(4)] [Section 37] [Entire Act]

State of Rajasthan - Subsection

Section 37(4)(iii) in Rajasthan Forest Subordinate Service Rules, 2015

(iii)while counting the total number of children of a Government Servant, the child born from earlier delivery and having disability shall not be counted.