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State of Rajasthan - Section

Section 9 in The Rajasthan Neera (Unfermented Juice of Palms) Rules, 1960

9. Marking and numbering the trees.

- No trees shall be tapped and neera drawn therefrom unless it has been marked with a deep coloured two inches broad ring and the serial number of the trees above this ring in the same manner as in the case of other tari producing trees. The marking will be done by an Excise Officer.