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[Cites 0, Cited by 0] [Section 13A] [Entire Act]

Union of India - Subsection

Section 13A(2) in The Energy Conservation Act, 2001

(2)Notwithstanding anything contained in any other law for the time being in force, no registering authority shall register any company, firm or other body of persons which bears any name or mark resembling the name of the Bureau.”