Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act] State of West Bengal - Subsection Section 9(2)(a) in The West Bengal Marine Fishing Regulation Act, 1993 (a)before the expiration of one month from the date on which he first became the owner of such vessel, or