Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] Union of India - Section Section 19 in The Coffee Act, 1942 19. Storage of sale of coffee on or from unregistered estate .- [ Repealed by the Coffee (Amendment) Act, 1961 (48 of 1961), section 8 (w.e.f. 19-4-1962).]
