Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Karnataka - Subsection Section 18(a) in The Karnataka Souharda Sahakari Act, 1997 (a)[ in any of the securities approved by the Government; or] [substituted by Act 26 of 2016 w.e.f. 24.12.2016.]
