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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Odisha - Subsection

Section 61(1) in Orissa State Financial Corporation General Regulations, 1957

(1)The statement to be made under Sub-section (1) of Section 38 of the Act shall be in the form specified in Schedule annexed and the statements to be made under Sub-section (3) of the same Section shall be in forms set out in Schedules A and B annexed and referred to in Regulation 60.