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Chattisgarh High Court

Deepak Verma vs Smt. Rashmi Verma 53 Mcrca/116/2020 ... on 10 August, 2020

                 HIGH COURT OF CHHATTISGARH, BILASPUR

                                            Order Sheet

                                 FA(MAT) No. 118 of 2020

                        Deepak Verma Versus Smt. Rashmi Verma

             1

         10/08/2020         Shri P.R. Patankar, counsel for the appellant/s.

                            Heard on admission.

                            Admit.

                            Call for the record of the Court below.

                            Issue notice to the respondent on payment of PF within

two weeks. Notices be made returnable within four weeks.

Matter be listed for final hearing in its due course.

                                     Sd/-                                  Sd/-

                       (Manindra Mohan Shrivastava)              (Vimla Singh Kapoor)

                                 Judge                                   Judge




Yasmin