Chattisgarh High Court
Deepak Verma vs Smt. Rashmi Verma 53 Mcrca/116/2020 ... on 10 August, 2020
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
FA(MAT) No. 118 of 2020
Deepak Verma Versus Smt. Rashmi Verma
1
10/08/2020 Shri P.R. Patankar, counsel for the appellant/s.
Heard on admission.
Admit.
Call for the record of the Court below.
Issue notice to the respondent on payment of PF within
two weeks. Notices be made returnable within four weeks.
Matter be listed for final hearing in its due course.
Sd/- Sd/-
(Manindra Mohan Shrivastava) (Vimla Singh Kapoor)
Judge Judge
Yasmin