Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54] [Entire Act] State of Maharashtra - Subsection Section 54(2) in The Maharashtra Maritime Board Act, 1996 (2)Loans may be raised by the Board in the open market on the BoardSecurities issued by it or may be obtained from the Government or a Bank approved by, the Government.
