Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Bihar - Subsection

Section 29(2) in Bihar Lokayukta Act, 2011

(2)every complaint under this act shall be made, as far as possible, in the forms prescribed and shall contain the following particulars:-
(a)Every complaint shall bear the heading title "before the Lokayukta of Bihar."
(b)Name or names of the complainant with their full addresses.
(c)Name or names of persons complained against with full address (es)