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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(1)(e) in Compensation Scheme for Women Victims/Survivors of Sexual Assault/other Crimes, 2019

(e)'Fund' means State fund i.e. victim compensation fund constituted under the State Victim Compensation Scheme.