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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Odisha - Subsection

Section 29(2) in The Orissa Cinemas (Regulation) Rules, 1964

(2)Whenever required by the Licensing Authority sufficient and approved artificial means of ventilation shall be provided. Guards shall be provided for ceiling fans with less than 7 feet clearance; the height between the guard and the floor shall not be less than 6 feet 8 inches.