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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(b) in The M.P. Lok Dhan (Shodhya Rashiyon Ki Vasuli) Niyam, 1988

(b)A separate fund will be created under the Public Account of the State called the "Bank Recoveries-Cost of Proceedings Fund".