Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 317 in Assam Excise Rules, 1945

317. When premises to be kept open or closed.

- Unless otherwise ordered by the State Government, premises licensed for the vend of an intoxicant may be kept open or closed as stated in the following rules.