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[Cites 0, Cited by 0] [Section 23A(7)] [Section 23A] [Entire Act]

State of Rajasthan - Subsection

Section 23A(7)(a) in Rajasthan Animal Husbandry Service Rules, 1963

(a)in a Service or Groups or Sections thereunder, where there are only two scales e.g. junior scale or senior scale and there is only one promotion then promotions shall be made on the basis of seniority-cum merit alone;