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State of Rajasthan - Section

Section 87 in Ajmer Development Authority Act, 2013

87. Power of Authority to call for returns, reports, etc.

- The Authority shall have power to call for any return, statement of accounts, reports, statistics or other information from and local authority or other authority in the Ajmer Region, or from any person which is required by it in the exercise of its powers and the performance of its duties under this Act or under any other law for the time being in force, and such authority or person shall be bound to furnish such information.