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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(2)(c) in The Rajasthan Legal Aid Rules, 1984

(c)Two social workers interested in the work relating to Legal Aid to poor preferably from the weaker section of the society to be nominated by Chairman of the Committee.